(1)The date of compulsory retirement of a Government servant in superior service is the date on which he attains the age of [58 years] [Rule 32 Explanation (1) for the expression '55 years', the expression '58 years' substituted - G.O.Ms.No. 718, Finance (Pension) Department, dated 24-08-1994 with effect from 25rl' April 1979.]. The date of compulsory retirement of a Government servant in Last Grade Service is the date on which he attains the age of 60 years.
