Allahabad High Court
Siddharth Narain Dikshit vs State Of U.P.Thr.Prin.Secy.Secondary ... on 24 August, 2021
Author: Abdul Moin
Bench: Abdul Moin
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH Court No. - 18 Case :- SERVICE SINGLE No. - 5221 of 2013 Petitioner :- Siddharth Narain Dikshit Respondent :- State Of U.P.Thr.Prin.Secy.Secondary Education,Lucknow & Ors Counsel for Petitioner :- Som Karthik,Om Prakash Nag,Smt. Sunita Tilhari Counsel for Respondent :- C.S.C. Connected with Case :- SERVICE SINGLE No. - 5498 of 2013 Petitioner :- Sharad Kumar Srivastava And 11 Ors. Respondent :- State Of U.P. Thru Prin.Secy.Secondary Edu.Civil Sectt.&Ors. Counsel for Petitioner :- Som Kartik Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 2260 of 2013 Petitioner :- Dileep Kumar Srivastava & 2 Ors. Respondent :- State Of U.P. Through Prin. Secy. Deptt. Of Madhyamik Shiksh Counsel for Petitioner :- Anand Kumar Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 2083 of 2012 Petitioner :- Jai Prakash Singh Respondent :- State Of U.P. Thru The Secy. Secondary Education & Others Counsel for Petitioner :- Lakshman Singh Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 5398 of 2013 Petitioner :- Arvind Kumar Tripathi And 6 Ors. Respondent :- State Of U.P. Thru Secy.Secondary Edu.Civil Sectt. & Ors. Counsel for Petitioner :- Dileep Kumar Mishra Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 5290 of 2013 Petitioner :- Sudama And Another Respondent :- State Of U.P. Thru Prin.Secy.Secondary Edu.Govt.Of Up & Ors. Counsel for Petitioner :- Nagendra B. Singh Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 5302 of 2013 Petitioner :- Sunderlal Verma & Others Respondent :- State Of U.P.Thr.Prin.Secy.Secondary Education,Lucknow & Ors Counsel for Petitioner :- Som Kartik Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 5307 of 2013 Petitioner :- Natthu Singh & Others Respondent :- State Of U.P.,Thru. Prin. Secy.,Secondary Education & 3 Ors. Counsel for Petitioner :- Om Prakash Nag,O.P. Nag,Som Kartik,Sunita Tilhari Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 5256 of 2013 Petitioner :- Manju Lata Shukla & Others Respondent :- State Of U.P.Thr.Prin.Secy.Secondary Education,Lucknow & Ors Counsel for Petitioner :- Om Prakash Nag,Smt. Sunita Tilhari,Som Kartik Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 5248 of 2013 Petitioner :- Rajendra Pratap Singh And 5 Ors. Respondent :- State Of U.P. Thru Prin.Secy.Deptt.Of Secondary Edu. & Ors. Counsel for Petitioner :- Amrendra Pratap Singh Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 5232 of 2013 Petitioner :- Daya Ram And 4 Ors. Respondent :- State Of U.P. Thru Prin.Secy.Deptt.Of Secondary Edu.& Ors. Counsel for Petitioner :- Amrendra Pratap Singh Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 5237 of 2013 Petitioner :- Sant Ram Yadav And 2 Ors. Respondent :- State Of U.P. Thru Prin.Secy.Deptt.Of Secondary Edu. & Ors. Counsel for Petitioner :- Amrendra Pratap Singh Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 5236 of 2013 Petitioner :- Ram Lakhan Prajapati & Others Respondent :- State Of U.P. Thru. Prin. Secy.,Secondary Education & 3 Ors. Counsel for Petitioner :- Amrendra Pratap Singh Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 5260 of 2013 Petitioner :- Vishwanath Dwivedi & Others Respondent :- State Of U.P.Thr.Prin.Secy.Secondary Education Deptt.& Ors. Counsel for Petitioner :- Amrendra Pratap Singh Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 5234 of 2013 Petitioner :- Sri Narayan Pathak And 7 Ors. Respondent :- State Of U.P. Thru Prin.Secy.Deptt.Of Secondary Edu.& Ors. Counsel for Petitioner :- Amrendra Pratap Singh Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 3112 of 2013 Petitioner :- Ravindra Kumar & 5 Ors. Respondent :- State Of U.P. Through Secy. Secondary Edu. Lko. & Ors. Counsel for Petitioner :- Rajendra Singh Chauhan,Pramod Kumar Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 3405 of 2013 Petitioner :- Prabhakar Tripathi & 4 Ors. Respondent :- State Of U.P. Through Secy. Secondary Edu. Lko. & Ors. Counsel for Petitioner :- Ajay Pratap Singh Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 3304 of 2013 Petitioner :- Ram Kumar Pandey And Others Respondent :- State Of U.P.Thr.Prin.Secy.Deptt.Of Secondary Education &Ors Counsel for Petitioner :- Amrendra Pratap Singh Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 3323 of 2013 Petitioner :- Ram Sewak Respondent :- State Of U.P. Through Prin. Secy. Deptt. Of Madhyamik Shiksh Counsel for Petitioner :- Dr. Nand Lal Pandey,Vivek Tiwari Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 5499 of 2012 Petitioner :- Ramraj Prajapati & 14 Ors. Respondent :- State Of U.P. Through Prin. Secy. Secondary Edu. Lko. & Ors. Counsel for Petitioner :- Som Kartik Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 3385 of 2013 Petitioner :- Banwari Lal Gangwar And 54 Others Respondent :- State Of U.P.Thr.Prin.Secy.Secondary Education Lucknow & Ors Counsel for Petitioner :- Om Prakash Nag,Som Kartik Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 3899 of 2013 Petitioner :- Harun Rasheed & 4 Ors. Respondent :- State Of U.P. Through Prin. Secy. Deptt. Of Secondary Edu. L Counsel for Petitioner :- Amrendra Pratap Singh Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 2533 of 2013 Petitioner :- Gulab Singh & 102 Ors. Respondent :- State Of U.P. Through Prin. Secy. Secondary Edu. Lko. & Ors. Counsel for Petitioner :- Som Kartik,Om Prakash Nag Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 2697 of 2013 Petitioner :- Omkari Devi Respondent :- State Of U.P.Thru Its Prin.Secy.Secondary Edu.U.P.& Others Counsel for Petitioner :- Om Prakash Nag,Som Kartik Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 3303 of 2013 Petitioner :- Subhash Chandra Tripathi And Others Respondent :- State Of U.P.Thr.Prin.Secy.Deptt.Of Secondary Education &Ors Counsel for Petitioner :- Amrendra Pratap Singh Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 3883 of 2013 Petitioner :- Ajay Narayan Singh Respondent :- State Of U.P. Through Prin. Secy. Deptt. Of Secondary Edu. L Counsel for Petitioner :- Amrendra Pratap Singh Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 4109 of 2013 Petitioner :- Jaisraj Gupta And Another Respondent :- State Of U.P. Thru Prin.Secy.Secondary Edu. And Others Counsel for Petitioner :- Som Kartik Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 3660 of 2013 Petitioner :- Rais Ahmad & 3 Ors. Respondent :- State Of U.P. Through Prin. Secy. Secondary Edu. Lko. & Ors. Counsel for Petitioner :- Amrendra Pratap Singh Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 3231 of 2013 Petitioner :- Mohd. Qayyum Khan Respondent :- State Of U.P. Through Prin. Secy. Secondary Edu. Lko. & Ors. Counsel for Petitioner :- Ajai Kumar Jaiswal Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 1650 of 2013 Petitioner :- Azad Vir Singh & 4 Ors. Respondent :- State Of U.P. Through Prin. Secy. Secondary Edu. Lko. & Ors. Counsel for Petitioner :- Om Prakash Nag,Som Kartik Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 2698 of 2013 Petitioner :- Katar Singh & 35 Ors. Respondent :- State Of U.P. Through Prin. Secy. Secondary Edu. Lko. & Ors. Counsel for Petitioner :- Om Prakash Nag,Som Kartik Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 2700 of 2013 Petitioner :- Kumari Nasimunnihar Begum Rizvi Respondent :- State Of U.P.Thru Its Prin.Secy.Secondary Edu.U.P.& Others Counsel for Petitioner :- Om Prakash Nag,Som Kartik Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 4995 of 2013 Petitioner :- Paras Nath Ojha & 16 Others Respondent :- State Of U.P.Thr.Prin.Secy.Secondary Education,Lucknow & Ors Counsel for Petitioner :- Nagendra Bahadur Singh Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 5634 of 2013 Petitioner :- U.P. Madhyamik Shikshak Sangh Shiksha Bhawan & Another Respondent :- State Of U.P. Thru The Prin.Secy.Deptt.Of Secondary Edu.&Anr Counsel for Petitioner :- Dr. L.P. Misra,Shailendra P. Sharma Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 5586 of 2013 Petitioner :- Deo Mani Dubey And 13 Ors. Respondent :- State Of U.P.Thru Secy.(Secondary Edu.)Up Civil Sectt.& Ors. Counsel for Petitioner :- Ajay Pratap Singh,Puttan Singh Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 4560 of 2013 Petitioner :- Amar Bahadur Singh & Others Respondent :- State Of U.P.Thr.Prin.Secy.Deptt.Of Secondary Education &Ors Counsel for Petitioner :- Amrendra Pratap Singh Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 5821 of 2013 Petitioner :- Shivcharan Lal Chowdhary And 5 Ors. Respondent :- State Of U.P. Thru Prin.Secy.Secondary Edu.Civil Sectt.&Ors. Counsel for Petitioner :- Som Kartik Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 5809 of 2013 Petitioner :- Devi Prasad Tripathi And Another Respondent :- State Of U.P. Thru Secy.Secondary Edu.U.P. Civil Sectt.&Ors. Counsel for Petitioner :- Rakesh Kumar Pandey"Dani" Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 5795 of 2013 Petitioner :- Inder Singh & Others Respondent :- State Of U.P.Thr.Prin.Secy.Secondary Education,Lucknow & Ors Counsel for Petitioner :- Amit Chaudhary,Om Prakash Nag,Sunita Tilhari Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 5909 of 2013 Petitioner :- Smt. Aruna Saxena Respondent :- State Of U.P. Through Prin. Secy. Secondary Edu. Lko. & Ors. Counsel for Petitioner :- Sunita Tilhari,Om Prakash Nag Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 5935 of 2013 Petitioner :- Vijay Nath Singh & 11 Ors. Respondent :- State Of U.P. Through Secy. Secondary Edu. Lko. & Ors. Counsel for Petitioner :- Ajay Pratap Singh,Puttan Singh Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 5973 of 2013 Petitioner :- Kaneez Fatima Respondent :- State Of U.P. Through Prin. Secy. Secondary Edu. Lko. & Ors. Counsel for Petitioner :- Smt. Sunita Tilhari,Om Prakash Nag Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 5947 of 2013 Petitioner :- Sri Patel Singh & Others Respondent :- State Of U.P.Thr.Prin.Secy.Secondary Education,Lucknow & Ors Counsel for Petitioner :- Om Prakash Nag,Sunita Tilhari Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 6014 of 2013 Petitioner :- Ram Chandra Singh & 6 Ors. Respondent :- State Of U.P. Through Prin. Secy. Secondary Edu. Lko. & Ors. Counsel for Petitioner :- Amit Chaudhary,Om Prakash Nag,Sunita Tilhari Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 6160 of 2013 Petitioner :- Ram Daur Singh & 6 Ors. Respondent :- State Of U.P. Through Prin. Secy. Deptt. Of Secondary Edu. L Counsel for Petitioner :- Amrendra Pratap Singh Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 6070 of 2013 Petitioner :- Narsingh Narayan Dwivedi & 5 Ors. Respondent :- State Of U.P. Through Prin. Secy. Deptt. Of Secondary Edu. L Counsel for Petitioner :- Amrendra Pratap Singh Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 6062 of 2013 Petitioner :- Smt. Irfana Respondent :- State Of U.P. Thru Its Prin.Secy.Secondary Edu. & Others Counsel for Petitioner :- Mukesh Kumar Pandey,Om Prakash Nag Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 6093 of 2013 Petitioner :- Lakshmi Chand Respondent :- State Of U.P. Through Prin. Secy. Secondary Edu. Lko. & Ors. Counsel for Petitioner :- S.Tilhari,Om Prakash Nag Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 6088 of 2013 Petitioner :- Ram Vansh Dwivedi & 8 Ors. Respondent :- State Of U.P. Through Prin. Secy. Deptt. Of Secondary Edu. L Counsel for Petitioner :- Amrendra Pratap Singh Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 6223 of 2013 Petitioner :- Kamla Kant Singh & 3 Ors. Respondent :- State Of U.P. Through Prin. Secy. Deptt. Of Secondary Edu. L Counsel for Petitioner :- Amrendra Pratap Singh Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 6277 of 2013 Petitioner :- Kamla Prasad Pandey And 19 Ors. Respondent :- State Of U.P. Thru Prin.Secy.Secondary Edu.Civil Sectt.& Ors Counsel for Petitioner :- Som Kartik Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 6204 of 2013 Petitioner :- Bahau Lal Maurya & 5 Ors. Respondent :- State Of U.P. Through Secy. Secondary Edu. Lko. & Ors. Counsel for Petitioner :- Sanjay Mishra Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 6232 of 2013 Petitioner :- Devendra Kumar Singh & 3 Ors. Respondent :- State Of U.P. Through Secy. Secondary Edu. Lko. & Ors. Counsel for Petitioner :- Ajay Pratap Singh,Puttan Singh Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 6390 of 2013 Petitioner :- Ram Lal & 3 Ors. Respondent :- State Of U.P. Through Prin. Secy. Deptt. Of Secondary Edu. L Counsel for Petitioner :- Amrendra Pratap Singh Counsel for Respondent :- C.S.C.,Ashish Kumar Pandey,Ashish Verma And Case :- SERVICE SINGLE No. - 6432 of 2013 Petitioner :- Ram Shlok Shukla & 5 Ors. Respondent :- State Of U.P. Through Secy. Secondary Edu. Lko. & Ors. Counsel for Petitioner :- Ajay Pratap Singh Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 6454 of 2013 Petitioner :- Shiv Kumar Shukla & Another Respondent :- State Of U.P. Through Prin. Secy. Deptt. Of Secondary Edu. L Counsel for Petitioner :- Rajendra Pratap Singh Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 6187 of 2013 Petitioner :- Omkar Nath Tiwari & 6 Ors. Respondent :- State Of U.P. Through Prin. Secy. Deptt. Of Secondary Edu. L Counsel for Petitioner :- Amrendra Pratap Singh Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 6488 of 2013 Petitioner :- Asha Gupta Respondent :- State Of U.P. Through Prin. Secy. Secondary Edu. Lko. & Ors. Counsel for Petitioner :- Om Prakash Nag,Mukesh Kumar Pandey Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 6511 of 2013 Petitioner :- Smt. Leelawati & 5 Ors. Respondent :- State Of U.P. Through Secondary Edu. Lko. & Ors. Counsel for Petitioner :- Sanjay Mishra Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 6565 of 2013 Petitioner :- Raghuvendra Nath Singh & 5 Ors. Respondent :- State Of U.P. Through Prin. Secy. Deptt. Of Secondary Edu. L Counsel for Petitioner :- Amrendra Pratap Singh Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 6626 of 2013 Petitioner :- Radhey Lal Verma & 4 Ors. Respondent :- State Of U.P. Through Secy. Secondary Edu. Lko. & Ors. Counsel for Petitioner :- Mahendra Singh Rathore,Ramesh Srivastava Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 6084 of 2013 Petitioner :- Ram Pratap Upadhayay & Another Respondent :- State Of U.P. Through Prin. Secy. Deptt. Of Secondary Edu. L Counsel for Petitioner :- Amrendra Pratap Singh Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 5639 of 2012 Petitioner :- Mathura Prasad Singh & 2 Ors. Respondent :- State Of U.P. Through Secy. Secondary Edu. Lko. & Ors. Counsel for Petitioner :- Anil Kumar Mishra Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 6839 of 2013 Petitioner :- Ram Shiromani Yadav & 2 Ors. Respondent :- State Of U.P. Through Prin. Secy. Secondary Edu. Lko. & Ors. Counsel for Petitioner :- Nagendra Bahadur Singh Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 6802 of 2013 Petitioner :- Usha Singh & 4 Ors. Respondent :- State Of U.P. Through Prin. Secy. Secondary Edu. Lko. & Ors. Counsel for Petitioner :- Mohd. Shadab Khan Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 6940 of 2013 Petitioner :- Dharam Raj Singh And 09 Ors. Respondent :- State Of U.P. Thru Its Prin.Secy.Secondary Edu. & Ors. Counsel for Petitioner :- Om Prakash Nag Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 6938 of 2013 Petitioner :- Indra Deo Sharma And 11 Ors. Respondent :- State Of U.P. Thru Its Prin.Secy.Secondary Edu. & Ors. Counsel for Petitioner :- Om Prakash Nag Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 7042 of 2013 Petitioner :- Santosh Kumar Shukla & 11 Ors. Respondent :- State Of U.P. Through Secy. Secondary Edu. Lko. & Ors. Counsel for Petitioner :- Ajay Pratap Singh Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 7043 of 2013 Petitioner :- Ram Deo Singh & 3 Ors. Respondent :- State Of U.P. Through Secy. Secondary Edu. Lko. & Ors. Counsel for Petitioner :- Ajay Pratap Singh Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 2719 of 2012 Petitioner :- Rajendra Prasad Mishra & Others Respondent :- State Of U.P.Thru Secy. Secondary Education U.P. & Others Counsel for Petitioner :- Gaurav Mehrotra,Santosh Kumar Tripathi Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 5193 of 2013 Petitioner :- Vinod Kumar Singh Respondent :- State Of U.P. Thru Prin.Secy.Secondary Edu.Govt.Of U.P.& Ors Counsel for Petitioner :- Nagendra B. Singh Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 5194 of 2013 Petitioner :- Udai Bhan Singh And 8 Ors. Respondent :- State Of U.P. Thru Prin.Secy.Secondary Edu.Govt.Of U.P.& Ors Counsel for Petitioner :- Nagendra B. Singh Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 7575 of 2013 Petitioner :- Ram Roop Singh Respondent :- State Of U.P. Through Prin. Secy. Secondary Edu. Lko. & Ors. Counsel for Petitioner :- Om Prakash Nag Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 122 of 2014 Petitioner :- Surendra Kumar Tripathi Respondent :- State Of U.P. Through Prin. Secy. Secondary Edu. Lko. & Ors. Counsel for Petitioner :- Om Prakash Nag Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 356 of 2014 Petitioner :- Rajdev Dwivedi & 7 Ors. Respondent :- State Of U.P. Through Secy. Secondary Edu. Lko. & Ors. Counsel for Petitioner :- Rakesh Dwivedi Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 449 of 2012 Petitioner :- Jai Bahadur Tripathi And 7 Others Respondent :- State Of U.P.Thr. Secy.Secondary Education,Lko.& 2 Others Counsel for Petitioner :- Gaurav Mehrotra,Santosh Kumar Tripathi Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 525 of 2012 Petitioner :- Ram Naresh Tripathi & Another Respondent :- State Of U.P. Through Secy. Secondary Edu. Lko. & Ors. Counsel for Petitioner :- Gaurav Mehrotra,Santosh Kumar Tripathi Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 1712 of 2012 Petitioner :- Prabhu Narayan Singh & Others Respondent :- State Of U.P. Thru Its Secry. Secondary Education & Others Counsel for Petitioner :- Gaurav Mehrotra,Santosh Kumar Tripathi Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 2004 of 2014 Petitioner :- Ram Naresh Yadav & Another Respondent :- State Of U.P. Through Secy. Secondary Edu. Lko. & Ors. Counsel for Petitioner :- Ajay Pratap Singh Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 233 of 2013 Petitioner :- Govuind Singh And Others Respondent :- State Of U.P.Thru Its Prin.Secy.Secondary Edu. And Others Counsel for Petitioner :- Gaurav Mehrotra,Santosh Kumar Tripathi Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 980 of 2014 Petitioner :- Rajendra Prasad Singh & 9 Ors. Respondent :- State Of U.P. Through Prin. Secy. Edu. Lko. & Ors. Counsel for Petitioner :- Lalendra Pratap Singh Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 975 of 2014 Petitioner :- Deena Nath Tiwari & 17 Ors. Respondent :- State Of U.P. Through Prin. Secy. Secondary Edu. Lko. & Ors. Counsel for Petitioner :- Rama Raman Mishra Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 953 of 2014 Petitioner :- Jata Shankar Singh Respondent :- State Of U.P. Through Prin. Secy. Secondary Edu. Lko. & Ors. Counsel for Petitioner :- Lalendra Pratap Singh Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 1125 of 2014 Petitioner :- Sharad Chandra Shukla & 7 Ors. Respondent :- State Of U.P. Through Secy. Secondary Edu. Lko. & Ors. Counsel for Petitioner :- Ajay Pratap Singh Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 1449 of 2014 Petitioner :- Mahesh Chandra Tyagi And 4 Ors. Respondent :- State Of U.P. Thru Secy.(Secondary Edu.)Civil Sectt.Lko.&Ors Counsel for Petitioner :- Ajay Pratap Singh Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 2379 of 2012 Petitioner :- Munish Prasad Shukla & Another Respondent :- State Of U.P. Thru Prin. Secy. Secondary Education & Others Counsel for Petitioner :- A.N.Mishra,Kamal Kumar Shukla Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 1706 of 2012 Petitioner :- Raj Kapoor Pandey & Others Respondent :- State Of U.P. Thru Its Secry. Secondary Education & Others Counsel for Petitioner :- Gaurav Mehrotra,Santosh Kumar Tripathi Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 2603 of 2012 Petitioner :- Om Prakash Verma & Others Respondent :- State Of U.P. Thru Prin.Secy.Deptt. Secondary Education &Ors Counsel for Petitioner :- Alok Kumar Mishra Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 5463 of 2013 Petitioner :- Subhash Chandra Sharma & Others Respondent :- State Of U.P.Thr.Prin.Secy.Secondary Education,Lko.& Others Counsel for Petitioner :- Amit Choudhary,Smt. Sunita Tilhari Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 2345 of 2014 Petitioner :- Gyan Prakash Mittal Respondent :- State Of U.P. Through Prin. Secy. Secondary Edu. Lko. & Ors. Counsel for Petitioner :- Ashish Saxena,Alok Saxena Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 2343 of 2014 Petitioner :- Jagat Pal Sharma & 3 Ors. Respondent :- State Of U.P. Through Prin. Secy. Secondary Edu. Lko. & Ors. Counsel for Petitioner :- Ashish Saxena,Alok Saxena Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 2344 of 2014 Petitioner :- Smt. Nisha Goel & Another Respondent :- State Of U.P. Through Prin. Secy. Secondary Edu. Lko. & Ors. Counsel for Petitioner :- Ashish Saxena,Alok Saxena Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 2426 of 2014 Petitioner :- Chhedi Ram Gupta & 3 Ors. Respondent :- State Of U.P. Through Prin. Secy. Secondary Edu. Lko. & Ors. Counsel for Petitioner :- Sarju Prasad Tiwari Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 6428 of 2013 Petitioner :- Ram Naresh Shukla & 14 Ors. Respondent :- State Of U.P. Through Prin. Secy. Secondary Edu. Lko. & Ors. Counsel for Petitioner :- Som Kartik Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 6086 of 2013 Petitioner :- Mahesh Kumar Gupta & 14 Ors. Respondent :- State Of U.P. Through Prin. Secy. Secondary Edu. Lko. & Ors. Counsel for Petitioner :- Som Kartik Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 5690 of 2013 Petitioner :- Suraj Prasad Pandey And 8 Ors. Respondent :- State Of U.P.Thr Prin.Secy.Secondary Edu.Up Civil Sectt.&Ors Counsel for Petitioner :- Som Kartik Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 5775 of 2012 Petitioner :- Shiv Kumar Tewari Respondent :- State Of U.P. Through Prin. Secy. Secondary Edu. Lko. & Ors. Counsel for Petitioner :- Som Kartik Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 2885 of 2014 Petitioner :- Quddus Ali & Another Respondent :- State Of U.P. Through Prin. Secy. Secondary Edu. Lko. & Ors. Counsel for Petitioner :- Om Prakash Nag Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 2684 of 2014 Petitioner :- Manzoor Ahmad & 2 Ors. Respondent :- State Of U.P. Through Prin. Secy. Deptt. Of Secondary Edu. L Counsel for Petitioner :- Ziauddin Khan,Afzal Ahmad Siddiqui,Shabnam Bano Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 5302 of 2014 Petitioner :- Sri Ram Yadav & 8 Ors. Respondent :- State Of U.P. Through Secy. Secondary Edu. Lko. & Ors. Counsel for Petitioner :- Ajay Pratap Singh Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 1069 of 2014 Petitioner :- Yogendra Pratap Singh & Another Respondent :- State Of U.P. Through Prin. Secy. Deptt. Of Secondary Edu. L Counsel for Petitioner :- Amrendra Pratap Singh Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 1651 of 2011 Petitioner :- Mr.Raksha Ram Shukla And Anr Respondent :- State Of U.P. Through Principal Secy.Secondary Edu.Dept.Lko. Counsel for Petitioner :- Arun Kumar Shukla Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 3226 of 2010 Petitioner :- Radhey Raman Tripathi And Others Respondent :- State Of U.P. Through Principal Secy.Secondary Edu.Lucknow Counsel for Petitioner :- Shiv Nath Tilhari Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 7124 of 2013 Petitioner :- Riaz Mohammad Khan Respondent :- State Of U.P. Through Secy. Secondary Edu. Lko. & Ors. Counsel for Petitioner :- Ajay Pratap Singh Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 3020 of 2014 Petitioner :- Bindra Prasad Singh & Another Respondent :- State Of U.P. Through Secy. Secondary Edu. Lko. & Ors. Counsel for Petitioner :- Ajay Pratap Singh Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 5909 of 2014 Petitioner :- Ram Naresh Pandey & Another Respondent :- State Of U.P. Through Prin. Secy. Deptt. Of Secondary Edu. L Counsel for Petitioner :- Ziauddin Khan,Afzal Ahmad Siddiqui,Shabnam Bano Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 5931 of 2014 Petitioner :- Smt. Meenu Kapoor & 3 Others Respondent :- State Of U.P. Thru Secy. (Secondary Edcuation) & 3 Others Counsel for Petitioner :- Krishna Madhav Shukla Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 6484 of 2014 Petitioner :- Ram Kumar & 14 Ors. Respondent :- State Of U.P. Through Secy. Secondary Edu. Lko. & Ors. Counsel for Petitioner :- Krishna Kumar Singh Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 6485 of 2014 Petitioner :- Rameshwar Prasad & 7 Ors. Respondent :- State Of U.P. Through Secy. Secondary Edu. Lko. & Ors. Counsel for Petitioner :- Krishna Kumar Singh Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 6489 of 2014 Petitioner :- Om Pal Singh & 2 Ors. Respondent :- State Of U.P. Through Secy. Secondary Edu. Lko. & Ors. Counsel for Petitioner :- Ajay Pratap Singh Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 6952 of 2014 Petitioner :- Basant Lal Respondent :- State Of U.P.Thru Secy.Secondary Edu. U.P. Lucknow & Ors. Counsel for Petitioner :- M.V.S. Chauhan Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 6989 of 2014 Petitioner :- Mahraj Deen Mishra And 2 Ors. Respondent :- State Of U.P. Thru Secy.(Secondary Edu.)Civil Sectt.Lko.&Ors Counsel for Petitioner :- Ajay Pratap Singh,Dr.Manoj Dubey,Pt. S. Chandra,Puttan Singh,Rang Nath Misra,Roopani Mishra Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 1844 of 2013 Petitioner :- Dr. Rajeshwar Dayal Sharma & 32 Ors. Respondent :- State Of U.P. Through Prin. Secy. Secondary Edu. Lko. & Ors. Counsel for Petitioner :- Om Prakash Nag,Som Kartik Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 7093 of 2014 Petitioner :- Ramakant Singh & 19 Others Respondent :- The State Of U.P.T Hru Prin. Secy. Education(Secondary) &Ors Counsel for Petitioner :- Ashok Kumar Verma Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 6425 of 2013 Petitioner :- Keshav Singh & 43 Ors. Respondent :- State Of U.P. Through Prin. Secy. Deptt. Of Secondary Edu. L Counsel for Petitioner :- Amrendra Pratap Singh Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 6294 of 2013 Petitioner :- Vinod Kumar Rai & 5 Ors. Respondent :- State Of U.P. Through Prin. Secy. Deptt. Of Secondary Edu. L Counsel for Petitioner :- Amrendra Pratap Singh Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 406 of 2015 Petitioner :- Rishi Nath Kanaujia & Another Respondent :- State Of U.P. Through Secy. Secondary Edu. Lko. & Ors. Counsel for Petitioner :- M.V.S.Chauhan Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 650 of 2015 Petitioner :- Shiv Shanker Tiwari & Another Respondent :- State Of U.P. Through Prin. Secy. Deptt. Of Madhyamik Shiksh Counsel for Petitioner :- Dr. Nand Lal Pandey Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 935 of 2015 Petitioner :- Keshav Ram Verma Respondent :- State Of U.P. Through Prin. Secy. Secondary Edu. Lko. & Ors. Counsel for Petitioner :- Som Kartik,Om Prakash Nag Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 934 of 2015 Petitioner :- Natha Ram Sharma Respondent :- State Of U.P. Through Prin. Secy. Secondary Edu. Lko. & Ors. Counsel for Petitioner :- Som Kartik,Om Prakash Nag Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 882 of 2015 Petitioner :- Chura Mani Tiwari & Another Respondent :- State Of U.P. Through Secy. Secondary Edu. Lko. & Ors. Counsel for Petitioner :- Ajay Pratap Singh Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 5733 of 2013 Petitioner :- Prem Narain Tewari And 5 Ors. Respondent :- State Of U.P. Thru Prin.Secy.Secondary Edu.Civil Sectt.&Ors. Counsel for Petitioner :- Som Kartik Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 6518 of 2007 Petitioner :- Mata Prasad Yadav Respondent :- State Of U.P.Thr.Secy Secon Education And 3 Ors Counsel for Petitioner :- P.N.Singh Kaushik Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 1202 of 2015 Petitioner :- Sohan Prasad & 4 Others Respondent :- State Of U.P. Thru. Prin.Secy., Secondary Education & 3 Ors. Counsel for Petitioner :- Amrendra Pratap Singh Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 1390 of 2015 Petitioner :- Paras Nath Singh And 9 Ors. Respondent :- State Of U.P. Thru Prin.Secy.Deptt.Of Secondary Edu.Lko.&Ors Counsel for Petitioner :- Amrendra Pratap Singh Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 2513 of 2015 Petitioner :- Narendra Bahadur Singh & Anr. Respondent :- State Of U.P.Thru. Secy. Secondary Education & 3 Ors. Counsel for Petitioner :- Dileep Kumar Mishra Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 21543 of 2016 Petitioner :- Ashok & Ors Respondent :- State Of U.P Thru Prin Secy Secondary Edu Lko & Ors Counsel for Petitioner :- Ashish Verma,Ashish Kumar Pandey Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 16812 of 2016 Petitioner :- Daljeet Singh Respondent :- State Of U.P. Thru Secy.(Secondary Edu.) Civil Sectt.& Ors. Counsel for Petitioner :- Ajay Pratap Singh Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 30132 of 2016 Petitioner :- Karan Singh Gour Respondent :- State Of U.P.Thru. Prin. Secy. Secondary Education & Ors. Counsel for Petitioner :- Som Kartik Shukla Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 313 of 2015 Petitioner :- Satish Kumar Mishra & Another Respondent :- State Of U.P. Through Prin. Secy. Secondary Edu. Lko. & Ors. Counsel for Petitioner :- Som Kartik Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 5701 of 2013 Petitioner :- Keshari Prasad Tiwari And 8 Ors. Respondent :- State Of U.P. Thru Secy.(Secondary Edu.)Up Civil Sectt.&Ors. Counsel for Petitioner :- Ajay Pratap Singh,Puttan Singh Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 3295 of 2013 Petitioner :- Mahendra Dev Tripathi & 9 Ors. Respondent :- State Of U.P. Through Prin. Secy. Deptt. Of Secondary Edu. L Counsel for Petitioner :- Amrendra Pratap Singh Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 1498 of 2015 Petitioner :- Shridhar Verma And 19 Ors. Respondent :- State Of U.P. Thru Prin.Secy.Secondary Edu. Lucknow & Ors. Counsel for Petitioner :- Som Kartik Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 6081 of 2013 Petitioner :- Kunwar Bahadur Singh & 2 Ors. Respondent :- State Of U.P. Through Prin. Secy. Deptt. Of Secondary Edu. L Counsel for Petitioner :- Amrendra Pratap Singh Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 5851 of 2018 Petitioner :- Bechanram Vishwakarma And 7 Ors. Respondent :- State Of U.P. Thru Prin.Secy.Secondary Edu.Civil Sectt.&Ors. Counsel for Petitioner :- Rajedra Pratap Singh Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 23169 of 2018 Petitioner :- Charan Singh And Ors. Respondent :- State Of U.P. Thru. Secy. Secondary Edu. And Ors. Counsel for Petitioner :- Ajay Pratap Singh Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 5964 of 2012 Petitioner :- Subhash Singh & 10 Ors. Respondent :- State Of U.P. Through Secy. Secondary Edu. Lko. & Ors. Counsel for Petitioner :- Santosh Kumar Verma,Om Prakash Nag Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 5767 of 2012 Petitioner :- Anand Babu Yadav & 4 Ors. Respondent :- State Of U.P. Through Prin. Secy. Secondary Edu. Lko. & Ors. Counsel for Petitioner :- Om Prakash Nag,Rajesh Kumar Verma,Ram Sewak Tripathi Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 29330 of 2016 Petitioner :- Viresh Kumar Respondent :- State Of U.P. Thru Prin.Secy.Secondary Edu.Lucknow & Ors. Counsel for Petitioner :- Rajat Gangwar,Anshul Baranwal Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 7270 of 2010 Petitioner :- Harish Chandra Singh And Others Respondent :- State Of U.P. Through Principal Secy. Secondary Edu.Lucknow Counsel for Petitioner :- Som Kartik Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 2109 of 2012 Petitioner :- Ramtej Pandey & Others Respondent :- State Of U.P. Thru Prin. Secy. Secondary Education & Others Counsel for Petitioner :- Som Kartik Counsel for Respondent :- C.S.C. And Case :- SERVICE SINGLE No. - 3289 of 2012 Petitioner :- Kailash Kumar Singh And Others Respondent :- State Of U.P. Thorugh Its Principal Secy. Secondary Edu.&Ors Counsel for Petitioner :- Ajay Pratap Singh Counsel for Respondent :- C.S.C. Hon'ble Abdul Moin,J.
1. Heard Sri Som Kartik, Dr. Manoj Dubey, Sri Rang Nath Mishra, Sri Nagendra Bahadur Singh, Sri Ajay Pratap Singh, Sri Santosh Kumar Tripathi, Sri Gaurav Mehrotra, learned counsel for the petitioners, and Sri Raghvendra Singh, learned Advocate General, assisted by Sri Sanjeev Singh, learned counsel for the respondents.
2. Since this bunch of writ petitions involves common question of law and facts as such it is being decided by a common order. However, the facts of Writ Petition No.5221 (SS) of 2013 are taken into consideration for deciding the writ petitions.
3. By means of the instant writ petition, the petitioner has prayed for a mandamus commanding the respondents to pay the same salary along with arrears in the same pay scale, without any discrimination and distinction, in accordance with the judgment and order dated 30.05.2011 passed in Writ Petition No.3112 (SS) of 2011 in re: Krishna Pal Singh and others vs. State of U.P. and others, a copy of which has been filed as Annexure-22 to the writ petition, and in accordance with the judgment and order dated 30.03.2009 passed in Civil Misc. Writ Petition No.10665 (SS) of 2006, a copy of which has been filed as Annexure-8 to the writ petition.
4. Learned counsel for the petitioners argues that all the petitioners in this bunch of writ petitions are working in private aided institutions and they claim parity with the teachers who are working in Government schools regarding pay scale.
5. Reliance has been placed on the judgment of this Court dated 30.05.2011 passed in the case of Krishna Pal Singh and others vs. State of U.P. and others in Writ Petition No.3112 (SS) of 2011, a copy of which has been filed as Annexure-22 to the writ petition, as well as the judgment of this Court dated 30.03.2009 passed in Writ Petition No.10665 (SS) of 2006 in the case of Dharampal Singh Rajpoot and others vs. State of U.P. and others, a copy of which has been filed as Annexure-8 to the writ petition.
6. Further, reliance has also been placed on the Government order dated 24.01.1974, a copy of which has been filed as Annexure-21 to the writ petition and a legible copy of the same has been filed as SCA-2 to the supplementary counter affidavit dated 25.03.2019, to contend that the Government itself has given parity to the teachers working in the private aided institutions with that of Government teachers and thus now at this stage there cannot be any occasion for the respondents to discriminate in the pay scales of the petitioners with that of Government teachers.
7. The claim of the petitioners is opposed by learned Advocate General on the basis of averments contained in the counter affidavit as well as supplementary counter affidavit dated 25.03.2019.
8. It is contended that the aforesaid judgments would not be applicable in the case of the petitioners as they are all teachers working in the private aided institutions. Placing reliance on the averments contained in paragraph 8 (c) of the supplementary counter affidavit dated 25.03.2019, it is indicated that where the appointment, promotion, transfer and punishment process for the teachers of the Government Intermediate Colleges are different from that of the petitioners who are working in the private aided institution and whose working conditions are controlled and governed by the Committee of Management consequently the same itself is sufficient for different pay scales being paid to the teachers of the private aided institutions.
9. So far as the Government Order dated 24.01.1974 is concerned, it is sought to be distinguished by learned Advocate General by arguing that it was a one time measure which was given to such teachers and the said Government order has not been reiterated subsequently and as such parity of pay scales of government teachers cannot be given to the petitioners.
10. Having heard learned counsel for the contesting parties and having perused the records, what is apparent is that the petitioners have prayed for a mandamus for payment of same pay scale as is being paid to their counterparts working in the Government institutions. Reliance has been placed on various judgments of this Court which have been opposed by learned Advocate General on the ground that the said judgments are not applicable inasmuch as the petitioners are working in private aided institutions which fact has nowhere been considered in the said judgments and once appointment process of such teachers is completely at variance with that of teachers appointed in the Government institutions as such that would be sufficient for payment of different pay scales.
11. Be that as it may, what the Court finds is that a specific averment has been made by the respondents in paragraph 11 of the supplementary counter affidavit that the petitioners have never approached the State Government for redressal of their alleged grievance.
12. Thus, the fact of the matter remains that once the petitioners have approached this Court for a mandamus and their claim is still to be considered by the respondents at the first instance as such it would not be expedient for this Court to enter into the merits of the claim set forth by the petitioners at this stage.
13. Considering the aforesaid, this bunch of writ petitions is disposed off leaving it open to the petitioners to approach the respondents for redressal of their grievance with respect to payment of pay scale as has been paid to their counterparts in the Government institutions. In case the petitioners approach the respondents by way of individual representations mentioning therein the complete details with regard to their appointment, date of retirement, the institution in which they were appointed and other details in support of their claim within a period of four weeks from the date of receipt of a certified copy of this order then respondent no.1 shall proceed to consider the grievance of the petitioners in accordance with law and relevant rules and pass a reasoned and speaking order on the same within a further period of four months from the date of receipt of such representations along with certified copy of this order.
14. It is made clear that this Court has not entered into the merits of the claim set forth by the petitioners.
Order Date :- 24.8.2021 A. Katiyar