Section 129(a) in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965
(a)application for enrolment together with the enrolment fee shall be submitted by the [regular student of a recognised institution] [Inserted vide Notification No. 1/Mt./237/30, dated 29-9-1979.] through the heads of the institution concerned so as to reach the Secretary by the first October in the academic year in which he first joins a recognised institution. The Heads of institutions shall scrutinise the forms of students applying for enrolment and certify that they have examined the certificate of the examination qualifying them for admission to the Board's course concerned :