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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Haryana - Subsection

Section 26(3) in Haryana Municipal Drainage and Sanitation Bye-laws, 1977

(3)The requirements for fitments in the case of buildings other than residences such as office buildings, factories, cinemas, concert halls, public assembly halls and hostels, etc, shall be in accordance with the tables annexed to these bye-laws.