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[Cites 0, Cited by 0] [Section 117] [Entire Act]

State of Kerala - Subsection

Section 117(8) in Kerala Land Reforms (Tenancy) Rules, 1970

(8)Cash Book in Form 7A of the Kerala Treasury Code, Volume II;[xxxx] [Omitted by SRO. No. 355/73 dated 02/06/1973, published in K.G Extraordinary No. 479 dated 02/06/1973.]