Section 37 in Jammu and Kashmir Persons With Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1998
37. Research.
- The Government and local authorities shall promote and sponsor research, inter-alia, in the following areas:(a)Prevention of disability;(b)rehabilitation including community based rehabilitation;(c)development of assistive devices including their psychosocial aspects;(d)job identification;(e)on site modifications in offices and factories.
