Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 534] [Entire Act] Bengal Presidency - Subsection Section 534(f) in Police Regulations, Bengal , 1943 (f)The name of the district from which the name, residence and other particulars of an unidentified person are ascertained shall invariably be noted in column 11, the entry, being worded thus -
