Bombay High Court
Gulab Dhondiba Kale vs Indusind Bank Limited,Thr. The Branch ... on 25 February, 2019
Author: Anuja Prabhudessai
Bench: Anuja Prabhudessai
58 ao 390-17.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
APPEAL FROM ORDER NO. 390 OF 2017
WITH
CAA/506 /2017 IN AO/390/2017
Gulab Dhondiba Kale ..Appellant
v/s.
Industrial Bank Ltd,
through Branch Manager & Anr. ..Respondents
WITH
APPEAL FROM ORDER NO. 388 OF 2017
WITH
CAA/504/2017 IN AO/388/2017
Sahebrao Rabhaji Gavali (deceased)
through Lrs ..Appellant
v/s.
Industrial Bank Ltd,
through Branch Manager & Anr. ..Respondents
WITH
APPEAL FROM ORDER NO. 393 OF 2017
WITH
CAA/509/2017 IN AO/393/2017
Sahebrao Rabhaji Gavali (deceased)
through Lrs ..Appellant
v/s.
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58 ao 390-17.doc
Industrial Bank Ltd,
through Branch Manager & Anr. ..Respondents
WITH
APPEAL FROM ORDER (st) NO. 13682 OF 2017
WITH
CAA st/13684/2017 IN AOST/13682/2017
Mansing Shankar Jadhav ..Appellant
v/s.
Industrial Bank Ltd,
through Branch Manager & Anr. ..Respondents
WITH
APPEAL FROM ORDER (st) NO. 13686 OF 2017
WITH
CAAST/13691 /2017 IN AOST/13686/2017
Gulab Dhondiba Kale ..Appellant
v/s.
Industrial Bank Ltd,
through Branch Manager & Anr. ..Respondents
WITH
APPEAL FROM ORDER (st) NO. 13693 OF 2017
WITH
CAA st/13694/2017 IN AOST/13693/2017
Mansing Shankar Jadhav ..Appellant
v/s.
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58 ao 390-17.doc
Industrial Bank Ltd,
through Branch Manager & Anr. ..Respondents
Mr. S.S.Kanetkar for the Appellant
Mr. Yogesh Patil for the Respondent No.1.
CORAM : SMT. ANUJA PRABHUDESSAI, J.
DATED : 25th FEBRUARY, 2019.
P.C.
1. At the request of the learned Counsel for the respondent, stand over to 11th March, 2019. Interim relief granted by order dated 29 th June, 2017 to continue till the next date.
(ANUJA PRABHUDESSAI, J.)
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