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Delhi High Court - Orders

Parijat Sinha vs State Of West Bengal And Ors on 15 July, 2024

Author: Sudhir Kumar Jain

Bench: Sudhir Kumar Jain

                                    $~40
                                    *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(C) 3166/2021
                                                PARIJAT SINHA                                                                    .....Petitioner
                                                                                      Through:                 Ms. Ruksana, Advocate

                                                                                      versus

                                                STATE OF WEST BENGAL AND ORS            .....Respondents
                                                             Through: Mr. Anand Grover, Sr. Advocate with
                                                                      Mr. Sanjeev Kaushik, Mr. Himanshu,
                                                                      Ms. Astha Sharma, Advocates for
                                                                      State of West Bengal

                                                CORAM:
                                                HON'BLE DR. JUSTICE SUDHIR KUMAR JAIN
                                                              ORDER

% 15.07.2024 At request of the counsel for the petitioner, list on 22.10.2024.

DR. SUDHIR KUMAR JAIN, J JULY 15, 2024 j This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/07/2024 at 23:07:05