Delhi High Court - Orders
Parijat Sinha vs State Of West Bengal And Ors on 15 July, 2024
Author: Sudhir Kumar Jain
Bench: Sudhir Kumar Jain
$~40
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3166/2021
PARIJAT SINHA .....Petitioner
Through: Ms. Ruksana, Advocate
versus
STATE OF WEST BENGAL AND ORS .....Respondents
Through: Mr. Anand Grover, Sr. Advocate with
Mr. Sanjeev Kaushik, Mr. Himanshu,
Ms. Astha Sharma, Advocates for
State of West Bengal
CORAM:
HON'BLE DR. JUSTICE SUDHIR KUMAR JAIN
ORDER
% 15.07.2024 At request of the counsel for the petitioner, list on 22.10.2024.
DR. SUDHIR KUMAR JAIN, J JULY 15, 2024 j This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/07/2024 at 23:07:05