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[Cites 0, Cited by 0] [Section 67] [Entire Act]

State of Meghalaya - Subsection

Section 67(5) in The Meghalaya Police Act, 2010

(5)The State Government shall ensure that full advantage is taken of the training facilities available in central and regional police training institutions, to adequately train police personnel of the State in specialized professional subjects, and to train the trainers of the State police training institutions.