Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 343] [Entire Act] Union of India - Subsection Section 343(3) in Constitution of India, 1950 (3)Notwithstanding anything in this article, Parliament may by law provide for the use, after the said period of fifteen years, of-(a)the English language , or(b)the Devanagari form of numerals, for such purposes as may be specified in the law.
