Section 21(b) in The North-Eastern Areas (Reorganisation) Act, 1971
(b)under the heading "II. THE UNION TERRITORIES".--(i)entries 2 and 3 shall be omitted and entries 4 to 9 shall be re-numbered as entries 2 to 7 respectively;(ii)after entry 7 as so re-numbered, the following entries shall be inserted, namely:--
