8. Appointment of Commissioners, and of Deputy, Assistant and Extra Assistant Commissioners.
- Commissioners, Deputy Commissioners, Assistant Commissioners and Extra Assistant Commissioners shall be appointed [-] [The words, 'and may be removed' were omitted by the Government of India (Adaptation of Indian Laws) Order, 1937] by the [State Government]. [Substituted for the words 'Local Government' by the Government of India (Adaptation of Indian Laws) Order, 1937 and the Adaptation of Laws Order, 1950]
