Section 21(2)(c) in The M.P. Van Upaj (Vyapar Viniyaman) Adhiniyam, 1969

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State of Madhya Pradesh - Subsection

Section 21(2)(c) in The M.P. Van Upaj (Vyapar Viniyaman) Adhiniyam, 1969

(c)

(i)the manner of conduct of business of the committee under Section 6 (3);

(ii)the allowances to which the members of the Committee shall be entitled under Section 6 (4);