Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 50 in The Companies (Accounting Standards) Rules, 2006 50. The depreciation charge for each period should be recognised in the statement of profit and loss unless it is included in the carrying amount of another asset.
