Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] Union of India - Section Section 10 in Taxation On Income (Investigation Commission) Act, 1947 10. Power to make rules.- The Central Government may, by notification in the Official Gazette, make rules for carrying out the purposes of this Act.
