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Union of India - Section

Section 29 in The National Institute of Mental Health and Neuro-Sciences, Bangalore Regulations, 2013

29. Conduct of examination.

- Such number of supervisors, invigilators and other staff, as may be necessary, for conducting entrance and professional examination of the Institute may be appointed by the Director and their remuneration shall be paid at the rates as indicated in Schedule III:Provided that any amendment to the said schedule shall be made by publication of notification in the Official Gazette, only with the prior approval of the Governing Body.