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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(4) in Insolvency and Bankruptcy Board of India (Engagement of Research Associates and Consultants) Regulations, 2017

(4)For selecting Research Associates and Consultants for each discipline and level, the Board shall constitute a selection committee comprising:
(a)Chairperson or Whole Time Member,
(b)Executive Director or a Senior Officer of the Board, if the position of Executive Director is vacant, and
(c)An External expert.