Bombay High Court
Jones Lang Lasalle Building Operations ... vs Piramal Revanta Ravik Co Operative ... on 8 September, 2025
Comm order-Auto-List or First Time-08.09.25.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
CIVIL APPELLATE JURISDICTION
COMMON ORDER
CORAM : SOMASEKHAR SUNDARESAN, J.
DATE : SEPTEMBER 8, 2025
PC :
1. These proceedings listed between Item No.519 to Item No.527 on today's Production Board cause-list are Applications / Petitions under the Arbitration and Conciliation Act, 1996, which have been auto-listed under the Standard Operating Procedure of this Court.
2. The Applicant / Petitioner shall issue notice to the Respondent(s), returnable in three weeks. The Applicant / Petitioner is granted liberty to effect private service by all permissible modes including by electronic means, and to file a service affidavit, with tangible evidence of service, on or before the next date.
3. Stand over to September 29 , 2025 under the caption "Post- Notice Matters".
4. All actions required to be taken pursuant to this order shall be taken upon receipt of a downloaded copy as available on this Court's website.
Digitally signed by ASHWINI [ SOMASEKHAR SUNDARESAN, J.] ASHWINI JANARDAN JANARDAN VALLAKATI VALLAKATI Date:
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