[Cites 0, Cited by 1]
[Entire Act]
State of Jharkhand - Section
Section 37 in The Chota Nagpur Tenancy Act, 1908
37. Documents to be prepared in course of survey and preparation of record-of-rights.
- The following are the principal documents to be prepared in the course of a survey and the preparation of a record-of-rights under Chapter XII of theChota Nagpur Tenancy Act, 1908:-| Village map. | Parchas. | Khatian. |
| Khasra. | Khewat. | Terij. |