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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Madhya Pradesh - Subsection

Section 28(3) in Madhya Pradesh Farmers' Organisation Election Rules, 1999

(3)The Presiding Officer or Polling Officer, as the case may be, shall apply the indelible mark on the ride between the skin and the root of the nail of left-hand forefinger to him.