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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Bihar - Subsection

Section 22(k) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960

(k)Shall exercise such other powers and perform such other duties as are conferred or imposed on it by this Act or the Statutes.