Section 89(3) in The Central Reserve Police Force Rules, 1955

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Union of India - Subsection

Section 89(3) in The Central Reserve Police Force Rules, 1955

(3)In the case of those members of the Force who require more than five days to complete the onward and return journeys to their homes, the maximum period of casual leave admissible in anyone calendar year may be enhanced in accordance with the following scale:--

Number of days required to complete both onward and return journeys	Maximum number of days casual leave in one calendar year
6 days	16 days
7 days	17 days
8 days	18 days
10 days	20 days

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Union of India - Subsection

Section 89(3) in The Central Reserve Police Force Rules, 1955