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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Andhra Pradesh - Subsection

Section 25(2)(e) in Andhra Pradesh Universities Act, 1991

(e)to make recommendations to the Executive Council for the creation of posts of professors, Associate Professors, Assistant Professors and other teaching posts and in regard to the duties and emoluments thereof;