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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(h) in Cochin Port Trust (Licensing of stevedoring and shore handling) Regulations, 2019

(h)shall pay all the dues of the port; including charges for services availed from the registered cargeo handling workers and the interest as specified in the scale of rates.