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State of Tamilnadu - Section

Section 14 in Tamil Nadu State Commission for Women Act, 2008

14. Annual report and audit report to be laid before the Legislative Assembly.

- The Government shall cause the annual report together with a memorandum of action taken on the re-commendations contained therein in so far as they relate to the Government and the audit report to be laid as soon as may be after the reports are received, before the Legislative Assembly.Chapter-V Miscellaneous