Section 2(1)(j) in The Nathdwara Temple Rules, 1973

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State of Rajasthan - Subsection

Section 2(1)(j) in The Nathdwara Temple Rules, 1973

(j)"Works" means any works relating to construction, repairs, additions and alterations, conservation or renovation of the Temple premises or any other buildings and structures or any works relating to agriculture or irrigation in the possession or under the administration of the Board at Nathdwara or any place outside Nathdwara and includes the works executed with the donation made by a devotee or executed by a devotee himself, with the approval of the Board or any other officer authorised by the Board in this behalf.

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State of Rajasthan - Subsection

Section 2(1)(j) in The Nathdwara Temple Rules, 1973