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[Cites 0, Cited by 0] [Section 56B(8)] [Section 56B] [Entire Act]

State of Rajasthan - Subsection

Section 56B(8)(xi) in The Rajasthan Agricultural Produce Markets Rules, 1963

(xi)collect market fees from buyer as per provisions of the Act, in respect of sale of agricultural produce, for which market fees is not paid earlier.