Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 9] [Entire Act] State of Gujarat - Subsection Section 9(1) in The Gujarat Agricultural Produce Markets Act, 1963 (1)Save as otherwise provided in sub-sections (2) and (3), the Director shall establish a market committee for every market area.
