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[Cites 0, Cited by 0] [Section 32(6)] [Section 32] [Entire Act]

State of Uttar Pradesh - Subsection

Section 32(6)(a) in The U.P. Harcourt Butler Technical University Act, 2016

(a)suggest measures to create links and develop specific schemes of inter-university and University interaction with industry, agriculture, banks, commerce and community etc.;