Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 22] [Section 95(2)] [Section 95] [Entire Act] Union of India - Subsection Section 95(2)(c) in Motor Vehicles Act, 1939 (c)save as provided in clause (d), where the vehicle is a vehicle of any other class, the amount of liability incurred;]