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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(b) in THE INSTITUTE OF TEACHING AND RESEARCH IN AYURVEDA ACT, 2020

(b)“Department of Swasthvritta” means the Maharishi Patanjali Institute for Yoga Naturopathy Education and Research, Jamnagar, a constituent institute of the Gujarat Ayurveda University, to be established as a Department of the Institute;