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Union of India - Section

Section 2 in The Port Of Kandla (Handling And Storage Of Compressed Gas Cylinders) Rules, 1955

2.

Packages consisting of cylinders containing gases and liquid shall not be stored at the cargo jetties or at old port or in cargo boats nor discharged from or shipped into, vessels or cargo boats at the cargo jetties or at old port, unless they comply in every respect as to construction, marking and other requirements with the Gas Cylinders Rules, 1940, or under such conditions as have been permitted by an order in writing by the Chief Inspector of Explosives, under rule 17 of the said Rules and all working precautions prescribed in the Rules shall be carefully observed. Cylinders containing dissolved acetylene shall comply with clause 4 of the Schedule of the notification of the Government of India in the late Department of Labour No. M. 1262 (1), dated 9th January, 1939.Note. - Empty dissolved acetylene cylinders normally contain a small amount of acetylene dissolved in acetene and absorbed in perus mass. They shall be treated as full for purposes of this rule.