Supreme Court - Daily Orders
Union Of India vs Bharti Airtel Limited And Ors. on 8 January, 2020
Bench: Arun Mishra, Indira Banerjee
ITEM NO.36 COURT NO.3 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 8440-8442/2019
UNION OF INDIA Appellant(s)
VERSUS
BHARTI AIRTEL LIMITED AND ORS. & ANR. Respondent(s)
(FOR ADMISSION and IA No.150925/2019-STAY APPLICATION and IA
No.150924/2019-CONDONATION OF DELAY IN FILING APPEAL)
Date : 08-01-2020 These appeals were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MS. JUSTICE INDIRA BANERJEE
For Appellant(s) Mr. Tushar Mehta,SG
Mr. A.N.S. Nadkarni,ASG
Mr. D.L. Chidananda,Adv.
Mr. Apoorva Kurup,Adv.
Mr. Mohd. Akhil,Adv.
Mr. Gurmeet Singh Makker, AOR
Mr. Salvador S. Rebello,Adv.
Ms. Anzu Paul,Adv.
Mr. Neeleshwar P.,Adv.
Ms. Riya Soni,Adv.
Ms. S. Agarwal,Adv.
Ms. Akansha Jain,Adv.
Mr. Sidharth Nagotia,Adv.
For Respondent(s) Mr. Maninder Singh,Sr.Adv.
Mr. Harsh Kaushik, AOR
Ms. Nikita Chitale,Adv.
Mr. Prabhas Bajaj,Adv.
Ms. Ashita Chawla,Adv.
UPON hearing the counsel the Court made the following
O R D E R
List on a non-miscellaneous day in the next month. Signature Not Verified Liberty is granted to the party to file affidavit, if any.
Digitally signed by NARENDRA PRASAD Date: 2020.01.08 17:09:35 IST Reason: (NARENDRA PRASAD) (JAGDISH CHANDER) COURT MASTER COURT MASTER