Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 8 in Jharkhand Staff Selection Commission Act, 2008 8. Process Of Selection. - The Commission shall formulate the process of selection for different services/posts with the prior approval of the State Govt.
