Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Chattisgarh - Subsection Section 5(4) in Chhattisgarh Minerals (Mining, Transportation and Storage) Rules, 2009 (4)The quantity of minerals mentioned in transit pass shall be checked at the weighbridge established at check post or any other authorized weighbridge.
