Allahabad High Court
Amar Bahadur Singh And Others vs Gaon Sabha Harha Thru Pradhan, ... on 12 March, 2019
Author: Salil Kumar Rai
Bench: Salil Kumar Rai
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 29 Case :- CONSOLIDATION No. - 719 of 1983 Petitioner :- Amar Bahadur Singh And Others Respondent :- Gaon Sabha Harha Thru Pradhan, Sultanpur And Another Counsel for Petitioner :- N.K.Pandey,Rajeev Kumar Dubey Counsel for Respondent :- C.S.C.,Azad Khan Hon'ble Salil Kumar Rai,J.
On the request of counsel for the petitioners, the case is passed over for the day.
List in the next cause list.
Order Date :- 12.3.2019 Satyam