Andhra Pradesh High Court - Amravati
Mallu Sushmitha vs Mallu Ravi Kumar Reddy on 8 November, 2021
HIGH COURT OF ANDHRA PRADESH : AMARAVATI
Main Case: Transfer CMP No.133 of 2021
PROCEEDING SHEET
Sl. Date ORDER OFFICE
No. NOTE
05 08.11.2021 KVL, J
At request of the learned counsel for the respondent,
list after four (4) weeks. Interim order granted earlier is extended until further orders.
______ KVL, J BSS