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Andhra Pradesh High Court - Amravati

Mallu Sushmitha vs Mallu Ravi Kumar Reddy on 8 November, 2021

               HIGH COURT OF ANDHRA PRADESH : AMARAVATI

                    Main Case: Transfer CMP No.133 of 2021

                               PROCEEDING SHEET

Sl.   Date                                 ORDER                        OFFICE
No.                                                                      NOTE
05 08.11.2021 KVL, J

              At request of the learned counsel for the respondent,

list after four (4) weeks. Interim order granted earlier is extended until further orders.

______ KVL, J BSS