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Bengal Presidency - Section

Section 2SECOND in Calcutta Port Act, 1890

2SECOND. SCHEDULE.

(See Section 91).Form of Receipt for Goods.By the Commissioners 3[of] the Port of Calcutta.Landed during the day of from theby the Commissioners 3[of] the Port of Calcutta the noted in the margin (if there be any apparent injury this is to be stated), contents and the state of the contents unknown.For the Commissioners 3[of] the Port of Calcutta.