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[Cites 0, Cited by 0] [Section 74(2)] [Section 74] [Entire Act]

State of Assam - Subsection

Section 74(2)(d) in Assam Prisons Act, 2013

(d)Any offence punishable under section 304A (Causing death by a rash or negligent act) or section 309 (Attempt to commit suicide) or section 324 (Voluntarily causing hurt by dangerous weapons or means) or section 325 (Voluntarily causing grievous hurt) of the Indian Penal Code, 1860 (Central Act 45 of 1860).