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[Cites 0, Cited by 0] [Section 304] [Entire Act]

State of Punjab - Subsection

Section 304(3) in The Punjab Municipal Act, 1999

(3)For the purpose of flushing, cleansing and emptying the said drains, the Municipality may, construct or set up such reservoirs, sluices, machines and other works, as it may, from time to time, determine.