Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22(7)] [Section 22] [Entire Act] Union of India - Subsection Section 22(7)(e) in The Wealth-Tax Act, 1957 (e)"Settlement Commission" means the Income-tax Settlement Commission constituted under section 245-B of the Income-tax Act;