Supreme Court - Daily Orders
M/S Jeevan Telecasting Corporation ... vs Asianet Satellite Communications Ltd. on 19 March, 2018
Bench: Adarsh Kumar Goel, Uday Umesh Lalit
ITEM NO.33 COURT NO.11 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 5753/2018
(Arising out of impugned final judgment and order dated 04-12-2017
in OPC No. 3301/2017 passed by the High Court of Kerala at
Ernakulam)
M/S JEEVAN TELECASTING CORPORATION LTD. Petitioner(s)
VERSUS
ASIANET SATELLITE COMMUNICATIONS LTD. Respondent(s)
Date : 19-03-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. Renjith B. Marar, Adv.
Ms. Lakshmi N. Kaimal, AOR
Mr. Anubhav Anand Pandey, Adv.
For Respondent(s) Ms. Shirin Khajuria, AOR
Ms. Ayushi Gaur, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the matter on 22.03.2018.
(SWETA DHYANI) (PARVEEN KUMARI PASRICHA) SENIOR PERSONAL ASSISTANT BRANCH OFFICER Signature Not Verified Digitally signed by SWETA DHYANI Date: 2018.03.20 17:22:19 IST Reason: