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Supreme Court - Daily Orders

M/S Jeevan Telecasting Corporation ... vs Asianet Satellite Communications Ltd. on 19 March, 2018

Bench: Adarsh Kumar Goel, Uday Umesh Lalit

     ITEM NO.33                         COURT NO.11                 SECTION XI-A

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)              No(s).   5753/2018

     (Arising out of impugned final judgment and order dated               04-12-2017
     in OPC No. 3301/2017 passed by the High Court of                      Kerala at
     Ernakulam)

     M/S JEEVAN TELECASTING CORPORATION LTD.                        Petitioner(s)

                                                VERSUS

     ASIANET SATELLITE COMMUNICATIONS LTD.                          Respondent(s)

     Date : 19-03-2018 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
                         HON'BLE MR. JUSTICE UDAY UMESH LALIT

     For Petitioner(s)             Mr. Renjith B. Marar, Adv.
                                   Ms. Lakshmi N. Kaimal, AOR
                                   Mr. Anubhav Anand Pandey, Adv.

     For Respondent(s)             Ms. Shirin Khajuria, AOR
                                   Ms. Ayushi Gaur, Adv.


                         UPON hearing the counsel the Court made the following
                                            O R D E R

List the matter on 22.03.2018.

(SWETA DHYANI) (PARVEEN KUMARI PASRICHA) SENIOR PERSONAL ASSISTANT BRANCH OFFICER Signature Not Verified Digitally signed by SWETA DHYANI Date: 2018.03.20 17:22:19 IST Reason: