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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(e) in The Maharaja Sayajirao University of Baroda Act, 1949

(e)`Government' means [[the Government of Gujarat] [The words 'the Government of Bombay' were substituted for the words 'the Government of Baroda or any other authority that takes its place' by the Baroda State (Application of Laws) Order, 1949, Clause 10.]];