Supreme Court - Daily Orders
Uber India Systems Private Limited vs Union Of India on 9 September, 2022
Bench: S. Ravindra Bhat, Pamidighantam Sri Narasimha
ITEM NO.38 COURT NO.17 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 5705/2022
(Arising out of impugned final judgment and order dated 07-03-2022
in PILL No. 9775/2020 passed by the High Court Of Judicature At
Bombay)
UBER INDIA SYSTEMS PRIVATE LIMITED & ANR. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(IA No. 54807/2022 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Date : 09-09-2022 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
For Petitioner(s) Dr. Abhishek M. Singhvi, Sr. Adv.
Mr. Dhruv Mehta, Sr. Adv.
Ms. Pritha Srikumar, AOR
Mr. Nikhil Menon, Adv.
Mr. Siddharth Seem, Adv.
Mr. Shyam Aggarwal, Adv.
Mr. Atharv Gupta, Adv.
For Respondent(s) Mr. Neeraj Kishan Kaul, Sr. Adv.
Mr. Siddharth Dharmadhikari, Adv.
Mr. Aaditya A. Pande, AOR
Mr. Bharat Bagla, Adv.
Ms. Shreya Saxena, Adv.
Mr. Karsin Manocha, Adv.
Mr. Sachin Patil, AOR
Respondent-in-person
UPON hearing the counsel the Court made the following
O R D E R
Signature Not Verified List this matter on 26th September, 2022.
Digitally signed by DEEPAK SINGH Date: 2022.09.10 15:25:28 IST Reason:(NEETU KHAJURIA) (VIRENDER SINGH) ASTT. REGISTRAR-cum-PS COURT MASTER