Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Jharkhand - Subsection

Section 8(iv) in Ram Krishna Dharmarth Foundation (RKDF) University Act, 2018

(iv)To prescribe courses, curricula and methodologies including electronic and distance learning and provide for flexibility in the delivery of education.