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Madhya Pradesh High Court

Dr.Anand Rai vs The State Of Madhya Pradesh on 9 December, 2022

Author: Rajendra Kumar Verma

Bench: Rajendra Kumar Verma

1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MCRC No. 22720 of 2020 (DR.ANAND RAI Vs THE STATE OF MADHYA PRADESH) Dated : 09-12-2022 Shri R.S.Chhabra Senior Advocate with Shri Anshuman Shrivastava, learned counsel for the Petitioner.

Shri Anand Soni A.A.G. with Mukesh Sharma G.A. appearing on behalf of Advocate General/State.

As prayed by learned counsel for the petitioner, list the matter on 3rd of January 2023.

(RAJENDRA KUMAR (VERMA)) JUDGE vatan Signature Not Verified Signed by: AMIT KUMAR Signing time: 09-12-2022 18:13:57