Section 98(1)(b) in U.P. Revenue Code, 2006

[Cites 0, Cited by 0] [Section 98(1)] [Section 98] [Entire Act]

State of Uttar Pradesh - Subsection

Section 98(1)(b) in U.P. Revenue Code, 2006

(b)the bhumidhar belonging to a scheduled caste has settled or is ordinarily residing in the district other than that in which the land proposed to be transferred is situate or in any other State for the purpose of any service or any trade, occupation, profession or business; or

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State of Uttar Pradesh - Subsection

Section 98(1)(b) in U.P. Revenue Code, 2006