Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] Union of India - Subsection Section 12(b) in The Bureau Of Indian Standards Act, 1986 (b)any mark or trade mark in relation to any article or process containing the expressions "Indian Standard "or "Indian Standard Specification "or any abbreviation of such expressions.
