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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Kerala - Subsection

Section 15(3) in A.P.J. Abdul Kalam Technological University Act, 2015

(3)The term of appointment of the Pro-Vice-Chancellor shall be for a period of four years and if found eligible for reappointment, he may be appointed for the next four years also:Provided that no person who is more than sixty years of age shall be eligible for reappointment.